Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Odisha - Subsection

Section 99(8) in The Orissa Development Authorities Rules, 1983

(8)The State Government shall make a payment of the amount so provided in the Budget to the concerned Authorities before the first day of July of the year in respect of which such budget provision has been made.