Section 10(2)(iii) in The Wealth-Tax Rules, 1957

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(iii) in The Wealth-Tax Rules, 1957

(iii)authorise the Inspecting Assistant Commissioner or the Wealth-tax Officer, as the case may be, to enter and search any building or place specified therein and to exercise the powers and perform the functions under sub-section (1) of Section 37A.

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Union of India - Subsection

Section 10(2)(iii) in The Wealth-Tax Rules, 1957