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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(e) in Powerloom Registration Funds Rules, 1992

(e)submit to the committee the final statement of the audit and a duplicate copy thereof to the Government within a period of three months from the end of the financial year or within such further period as the Government may notify.