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Delhi High Court - Orders

Jayant Singh Raghav vs The Vice Chairman Delhi Development ... on 26 May, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 7642/2022 & CM Appls. 596/2023, 6564/2023
                                                JAYANT SINGH RAGHAV
                                                                                                  ..... Petitioner
                                                                 Through: Petitioner in person.

                                                                                      versus

                                                THE VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
                                                & ORS.
                                                                                           ..... Respondents
                                                              Through: Ms. Meghna Mital Sankhla and Ms.
                                                                       K. Hema, Advocates for R-1/DDA.
                                                                       Mr.Abhinav Singh and Ms. Divya
                                                                       Jyoti Singh, Advocates for R-2 and
                                                                       R-4.
                                                                       Ms. Manisha Agarwal Narain, CGSC
                                                                       with Mr. Sandeep Singh Somaria and
                                                                       Ms. Shivangi Gumber, Advocates for
                                                                       UOI.
                                                                       Mr. T. Singh Dev, Mr. Abhijit
                                                                       Chakravarty, Mr. Bhanu Gulati, Ms.
                                                                       Anum      Hussain,   Mr.      Tanishq
                                                                       Srivastava    and    Mr.      Aabhas
                                                                       Sukhramani, Advocates for the
                                                                       Society/R-3.

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 26.05.2023

1. In terms of the order dated May 17, 2023, Mr. Singh Dev appearing for the Society states that the Society has installed the talk back system in both the lifts at Tower 3. Insofar as the installation of braille buttons is This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:58:21 concerned, inquiries are being made by the Society to ensure the installation of braille stickers for the convenience of the petitioner. Mr. Singh Dev further states that the society has installed button Tactiles at the turning points.

2. Mr. Raghav states that the facilities as are being given in Tower III must also be given in the other towers in the Society.

3. Renotify the writ petition on October 06, 2023.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 26, 2023/A This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:58:21