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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(3)(j) in THE CONSTITUTION (SEVENTY-FOURTH AMENDMENT) ACT, 1992

(j)audit of accounts of the Municipal Corporations by the Comptroller and Auditor-General of India and laying of reports before the Legislature of the State and the Municipal Corporation concerned;