Section 288(2)(h) in The Merchant Shipping Act, 1958

[Cites 0, Cited by 0] [Section 288(2)] [Section 288] [Entire Act]

Union of India - Subsection

Section 288(2)(h) in The Merchant Shipping Act, 1958

(h)the manning of life-boats and the [qualifications] and certificates of life-boatmen;

(hh)[ the training of crew in launching and using life-rafts;] [ Inserted by Act 21 of 1966, Section 8 (w.e.f. 28.5.1966).]