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State of Bihar - Section

Section 9 in Bihar Value Added Tax Rules, 2005

9. Powers of Circle Incharge to allot work among officers.

- For smooth functioning of the office, the Circle Incharge shall allot work and records or proceedings among the officers posted in the circle who shall, in respect of the work allotted to him, be responsible for revenue collection target, distribution of statutory Forms, carrying out such functions as may be required for the purposes of section 25, 27, 28, 30, 31, 32, 33, 39, 56, 57, 58 and section 59 of the Act and such other functions as may be assigned to him by the Circle Incharge.