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[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(3)(b) in Rajasthan Co-operative Societies Act, 1965

(b)where debentures are issued otherwise than on mortgages held, the total amount as calculated under clause (a) increased by such portion of the amount obtained on the debentures as is not covered by a mortgage.