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State of Maharashtra - Section

Section 42 in Maharashtra Industrial Development Act, 1961

42. Delegation of powers of the State Government.

- The State Government may if it thinks fit delegate any of its powers under this Chapter to any of its officers by rules made in this behalf.[Chapter VI-A] [Chapter VI-A was inserted by Maharashtra 18 of 1975, Section 15.] Unutilised Surplus Lands in Industrial Areas