Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Karnataka - Section Section 70 in Karnataka Police Act, 1963 70. Persons bound to conform to reasonable directions of Police. - All persons shall be bound to conform to the reasonable directions of a Police Officer given in fulfillment of any of his duties under this Act.
