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Karnataka High Court

State Bank Of India vs United Breweries (Holdings) Limited on 25 January, 2017

Author: Vineet Kothari

Bench: Vineet Kothari

IN THE HIGH COURT OF KARNATAKA AT BENGALURU
     DATED THIS THE 25TH DAY OF JANUARY, 2017
                       BEFORE

      THE HON'BLE Dr.JUSTICE VINEET KOTHARI
                  CA No.1872/2014
                          in
                  Co.P.No.162/2013

BETWEEN

1.    STATE BANK OF INDIA
      A BANKING CORPORATION CONSTITUTED
      UNDER THE STATE BANK OF INDIA ACT
      1955 (23 OF 1955)
      HAVING ITS CORPORATE CENTRE AT
      STATE BANK BHAVAN
      MADAME CAMA ROAD
      NARIMAN POINT
      MUMBAI-400 021

      AND HAVING ITS INDUSTRIAL
      FINANCE BRANCH AT
      61, RESIDENCY PLAZA
      RESIDENCY ROAD
      BANGALORE-25

2.    AXIS BANK LIMITED
      A COMPANY INCORPORATED UNDER THE
      COMPANIES ACT, 1956, AND
      A BANKING COMPANY WITHIN THE
      MEANIGN OF SECTION (5(C) OF THE
      BANKING REGULATION ACT, 1949, AND
      HAVING ITS REGISTERED OFFICE AT
      TRISHUL, THIRD FLOOR
      OPP. SAMARTHESWAR TEMPLE
      LAW GARDEN, ELLISBRIDGE
      AHMEDABAD-380006
      GUJARAT, INDIA
                        Date of order :25.01.2017 in CA No.1872/2014 in
                                                      Co.P.No.162/2013
                                          State Bank of India and others
                                                                     vs.
                        United Breweries (Holdings) Limited and another.
.

                          2/8


     AND HAVING ITS OFFICE AT
     AXIS HOUSE, C-2, WADIA INTERNATIONAL CENTE,
     PANDURGANG BUDHKAR MARG
     WORLI
     MUMBAI-400025

3.   BANK OF BARODA
     A BODY CORPORATE UNDER THE
     BANKING COMPANIES
     (ACQUISITION AND TRANSFER OF UNDERTAIKING)ACT,
     1970
     (5 OF 1970)
     HAVING ITS HEAD OFFICE AT
     BARODA HOUSE. P.B. NO.506
     MANDAVI
     VADODARA -396006

     ACTING THROUGH ITS
     BRANCH OFFICE AT P.O. BOX 11745
     SAMATA BUILDING
     GENERAL BHOSALE MARG
     NARIMAN POINT
     MUMBAI-400021

4.   BANK OF INDIA
     A BODY CORPORATE UNDER
     THE BANKING COMPANIES
     (ACQUISITION AND TRANSFER OF
     UNDERTAIKING) ACT, 1970 AND
     HAVING ITS HEAD OFFICE AT
     STAR HOUSE. C-5, G BLOCK,
     BANDRA KURLA COMPLEX,
     BANDRA (E), MUMBAI-400051

     AND HAVING ITS LARGE CORPORATE BRANCH
     AT GROUND FLOOR ORIENTAL BUILDING
     364, D.N. ROAD, FORT
     MUMBAI-400001
                       Date of order :25.01.2017 in CA No.1872/2014 in
                                                     Co.P.No.162/2013
                                         State Bank of India and others
                                                                    vs.
                       United Breweries (Holdings) Limited and another.
.

                         3/8



5.   CENTRAL BANK OF INDIA
     A BODY CORPORATE CONSTITUTED
     UNDER THE BANKING COMPANIES
     (ACQUISITION AND TRANSFER OF
     UNDERTAIKING) ACT, 1980
     HAVING ITS CORPORATE OFFICE AT
     CHANDRAMUKHI, NARIMAN POINT
     MUMBAI-560021

     AND HAVING ITS CORPORATE FINANCE
     BRANCH (EARLIER KNOWN AS
     INDUSTRIAL FINANCE BRANCH)
     AT CHANDRAMUKHI
     GROUND FLOOR, NARIMAN POINT
     MUMBAI-560 021.

6.   CORPORATION BANK
     A BODY CORPORATE UNDER
     BANKING COMPANIES (ACQUISITION AND
     TRANSFER OF UNDERTAKING) ACT, 1980
     (40 OF 1980) HAVING ITS
     CORPORATE OFFICE AT
     MANGALADEVI TEMPLE ROAD
     PANDESHWAR
     MANGALORE-575 001.

     AND HAVING ITS INDUSTRIAL
     FINANCE BRANCH AT
     RALLARAM MEMORIAL BLDG.,
     1ST FLOOR, CSI COMPOUND
     MISSION ROAD
     BENGALURU-560 027.

7.   THE FEDERAL BANK LIMITED
     A COMPANY WITHIN THE
     MEANING OF THE COMPANIES ACT, 1956
     HAVING ITS REGISTERED OFFICE AT
                       Date of order :25.01.2017 in CA No.1872/2014 in
                                                     Co.P.No.162/2013
                                         State Bank of India and others
                                                                    vs.
                       United Breweries (Holdings) Limited and another.
.

                         4/8


     FEDERAL TOWERS
     ALUVA-683101, KERALA

     AND HAVING ITS BRANCH
     OFICE AT ST MARKS ROAD
     9, HALCYON ROAD
     ST MARKS ROAD
     BANGALORE-560001.

8.   IDBI BANK LIMITED
     A COMPANY INCORPORATED
     UNDER THE COMPANIES ACT, 1956 AND
     A BANKING COMPANY WITHIN THE
     MEANING OF THE BANKING
     REGULATION ACT, 1949
     HAVING ITS HEAD OFFICE AT
     IDBI TOWER, WTC COMPLEX
     CUFFE PARADE, MUMBAI-400 005
     MAHARASHTRA INDIA.

     AND ACTING THROUGH ITS BRANCH
     OFFICE AT CORPORATE BANKING GROUP-FAMG
     9TH FLOOR, IDBI TOWER
     WTC COMPLEX
     CUFFE PARADE, COLABA
     MUMBAI-400005

9.   INDIAN OVERSEAS BANK
     A BODY CORPORATE UNDER THE
     BANKING COMPANIES
     (ACQUISITION AND TRANSFER OF
     UNDERTAKING) ACT, 1970
     HAVING ITS CENTRAL OFFICE AT
     763, ANNA SALAI,
     CHENNAI-600002
                        Date of order :25.01.2017 in CA No.1872/2014 in
                                                      Co.P.No.162/2013
                                          State Bank of India and others
                                                                     vs.
                        United Breweries (Holdings) Limited and another.
.

                          5/8


      AND ITS BRANCH OFFICE AT
      HARIKRIPA, 26-A, S.V.ROAD,
      SANTACRUZ (W), MUMBAI-400 054.

10.   JAMMU & KASHMIR BANK LIMITED
      A BANKING COMPANY INCORPORATED
      UNDER THE PROVISIONS OF THE
      JAMMU & KASHMIR COMPANIES
      ACT NO.XI OF 1977 (SAMVAT)
      HAVING ITS REGISTERED OFFICE AT
      CORPORATE HEADQUARTER
      MAULANA AZAD ROAD
      SRINAGAR, KASHMIR-190001

      AND ITS BRANCH OFFICE AT
      SYED HOUSE, 124
      S.V.SAVARKER MARG
      MAHIM (WEST), MUMBAI-400 016

11.   PUNJAB & SIND BANK
      A BODY CORPORATE UNDER
      BANKING COMPANIES (ACQUISITION
      AND TRANSFER OF UNDERTAKING) ACT, 1980
      HAVING ITS HEAD OFFICE AT
      21, RAJENDRA PLACE
      NEW DELHI-110008

      AND HAVING AMONGST OTHERS
      A BRANCH OFFICE AT
      J.K.SOMANI BUILDING
      BRITISH HOTEL LANE
      FORT, MUMBAI-400 023.

12.   PUNJAB NATIONAL BANK
      A BODY CORPORATE UNDER
      BANKING COMPANIES (ACQUISITION
      AND TRANSFER OF UNDERTAKING)
      ACT, 1970(5 OF 1970)
                         Date of order :25.01.2017 in CA No.1872/2014 in
                                                       Co.P.No.162/2013
                                           State Bank of India and others
                                                                      vs.
                         United Breweries (Holdings) Limited and another.
.

                           6/8


      HAVING ITS HEAD OFICE AT
      7, BHIKAJI CAMA PLACE
      NEW DELHI-110607

      ACTING THROUGH ITS LARGE CORPORATE BRANCH
      AT CENTENARY BUILDING, 28
      M.G.ROAD, BENGALURU-560 001.

13.   STATE BANK OF MYSORE
      A BODY CORPORATE CONSTITUTED
      UNDER THE STATE BANK OF INDIA
      (SUBSIDIARY BANKS) ACT, 1959
      HAVING ITS HEAD OFFICE AT
      KEMPE GOWDA ROAD
      BENGALURU-560 009.

      AND ITS CORPORATE ACCOUNTS
      BRANCH AT NO.18, RAMANASHREE ARCADE
      BANGALORE-560001.

14.   UCO BANK
      A BODY CORPORATE CONSTITUTED
      UNDER THE BANKING COMPANIES
      (ADQUISTION AND TRANSFER OF UNDERTAKINGS)
      ACT, 1970 AND HAVING ITS
      HEAD OFFICE AT
      10, BTM SARANI
      KOLKATA-700 001.
      WEST BENGAL, INDIA.

      AND ITS BRANCH OFFICE AT
      1ST FLOOR, 13/22,
      K.G.ROAD, BENGALURU-560 009.
                                                  ...APPLICANTS

(BY SRI S.S.NAGANAND, SR. ADV. FOR
SRI SHRIKARA P.K, ADV. FOR
DUA ASSOCIATES, ADVOCATES)
                        Date of order :25.01.2017 in CA No.1872/2014 in
                                                      Co.P.No.162/2013
                                          State Bank of India and others
                                                                     vs.
                        United Breweries (Holdings) Limited and another.
.

                          7/8



AND


1.    UNITED BREWERIES (HOLDINGS) LIMITED
      A PUBLIC COMPANY INCORPORATED
      UNDER THE COMPANIES ACT, 1956 AND
      HAVING ITS REGISTERED OFFICE AT
      UB TOWER, LEVEL 12
      UB CITY, 24, VITTAL MALLYA ROAD
      BENGALURU-560001
      KARNATAKA, INDIA

      APPLICANT:

      JM FINANCIAL ASSET RECONSTRUCTION
      COMPANY PRIVATE LIMITED
      HAVING ITS REGISTERED OFFICE
      AT 7TH FLOOR, CNERGY
      APPASAHEB MARATHE MARG
      PRABHADEVI, MUMBAI-400 025
      REPRESENTED BY ITS
      AUTHORIZED REPRESENTATIVE
      MR.S.RANGA VILLAL.
                                                  ...RESPONDENT
(BY SRI UDAY HOLLA, SR. ADV. FOR
FOR M/S.HOLLA & HOLLA, ADVOCATES)

      THIS COMPANY APPLICATION IS FILED UNDER RULE 9 OF
THE COMPANIES(COURT) RULES 1959 R/W ORDER I RULE
10(2) AND SECTION 151 OF THE CODE OF CIVIL PROCEDURE,
1908 PRAYING TO PERMIT THE APPLICANT/ASSIGNEE TO BE
SUBSTITUTED IN PLACE OFHTE PETITIONER NO.4 (BANK OF
INDIA) AND PETITIONER 5 (CENTRAL BANK OF INDIA), IN THE
INTEREST OF JUSTICE AND EQUITY.
                            Date of order :25.01.2017 in CA No.1872/2014 in
                                                          Co.P.No.162/2013
                                              State Bank of India and others
                                                                         vs.
                            United Breweries (Holdings) Limited and another.
.

                              8/8


     THIS COMPANY APPLICATION COMING ON FOR ORDERS
ON 'For Being Spoken to' THIS DAY, THE COURT MADE THE
FOLLOWING:
                           ORDER

Mr. S.S.Naganand, Sr. Adv. for Mr. Shrikara P.K, Adv. for Dua Associates for petitioners/applicant. Mr. Uday Holla, Sr. Adv. for For M/s.Holla & Holla, Advs. for Respondent.

C.A.No.1872/2014 is allowed.

Amended cause-title is taken on record.

Sd/-

JUDGE mv