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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1)(a) in Tamil Nadu State Housing Board Act, 1961

(a)has directly or indirectly, by himself or by any partner, employer or employee, any such share or interest us is described in sub-section (1) of section 7 in respect of any matter, or