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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Merchant Shipping (Fire Appliances) Rules, 1969

(3)In every such ship, each firing space in each boiler room and each compartment which contains the whole or part of fuel oil installation shall be provided with sufficient but in any case not less than two portable fire extinguishers capable of discharging froth or any other substance suitable for quenching oil fires.