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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(f) in Sri Venkatesware Institute of Medical Science University Act, 1995

(f)Invest the money belonging to the Institute (including any income from trust and endowed property) in such Public Financial Institutions ensuing maximum security for the amounts invested as it may from time to time think fit ;