Section 6(iii) in The Indo-Tibetan Border Police Force, Judge Attorney General (Additional Deputy Inspector General) Additional Attorney General (Commandant) Deputy Judge Attorney General (Deputy Commandant) And Attorney (Assistant Commandant) Recruitment And Conditions Of Service Rules, 1999
(iii)seniority of officers appointed to any post in an officiating capacity shall be determined in accordance with the order of selection for appointment to the posts.
