Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(1)Every liability of the Company in respect of any period prior to the appointed day, shall be the liability of that Company and shall be enforceable against it, and not against the Government or where the undertaking vests in an existing, or a new, Government company, against such Government company.