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State of Uttar Pradesh - Section

Section 22B in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

22B. Duty of officers of certain departments to report offences and to assist Inspectors.

- Every officer of the Police, Revenue and Excise Departments shall be bound to give immediate information to an Inspector of all branches of any of the provisions of this Act which may come to his knowledge and upon request made by an Inspector, to aid him in carrying out the provisions of this Act and the rules made thereunder.]