Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(37) in The West Bengal Co-Operative Societies Act, 1983 (37)"Registrar" means a Registrar appointed under section 9, and includes any other person appointed under that section to assist the Registrar;
