Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Kerala - Subsection Section 44(b) in A.P.J. Abdul Kalam Technological University Act, 2015 (b)refusal to appear or give evidence in any authorised inquiry by an officer in charge of an examination or by any officer or authority of the University; or
