Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 43 in Punjab Boiler Attendants Rules, 1961 43. Form of Certificate - Certificate of competency in Classes First and Second as a Boiler Attendant under Rule 22, shall be in Form 'B' and 'C', respectively, appended to these rules.
