Section 44 in Rubber Rules, 1955

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Union of India - Section

Section 44 in Rubber Rules, 1955

44. Registers.

- The Board shall maintain the following registers, namely,

(a)a register of estates

(b)a register of dealers licensed

(c)a register of manufactures to whom licences for purchase of rubber have been issued

(d)a register of licenced processors and other processors.