Section 29A in The State Of Arunachal Pradesh Act, 1986
29A. Non-applicability of this Part to the States of Meghalaya, Manipur and Tripura.
On and from the date of commencement of the North-Eastern Areas (Reorganisation) and Other Related Laws (Amendment) Act, 2012, the provisions of sections 18 to 29 (both inclusive) shall not apply to the States of Meghalaya, Manipur and Tripura.
