Supreme Court - Daily Orders
Commissioner Of Income Tax (Large Tax ... vs M/S. Glenmark Pharmaceuticals Ltd. on 11 July, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.48 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 12632/2017
COMMISSIONER OF INCOME TAX (LARGE TAX PAYER UNIT) APPELLANT(S)
VERSUS
M/S. GLENMARK PHARMACEUTICALS LTD. RESPONDENT(S)
(NOT TAKEN UP ON 07.02.2023 )
WITH
SLP(C) No. 8717/2019 (IX)
(FOR ADMISSION and I.R. and IA No.45642/2019-CONDONATION OF DELAY
IN FILING and IA No.45643/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 5247/2019 (XVI)
SLP(C) No. 12960/2020 (IX)
(FOR ADMISSION and I.R. and IA No.94083/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 16353/2022 (XV)
Date : 11-07-2023 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. A K Panda, Sr. Adv.
Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Prashant Singh II, Adv.
Mr. Rupesh Kumar, Adv.
Ms. Rukhmani Bobde, Adv.
For Respondent(s)
Mr. Puneet Jain, Adv.
Signature Not Verified
Ms. Christi Jain, AOR*
Digitally signed by
POOJA SHARMA
Date: 2023.07.13
Mr. Umang Mehta, Adv.
17:41:57 IST
Reason: Mr. Yogit Kamat, Adv.
Mr. Mann Arora, Adv.
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Ms. Shruti Singh, Adv.
Mr. Harsh Jain, Adv.
Ms. Akriti Sharma, Adv.
Mr. Gourab Banerji, Sr. Adv.
Mr. Ninad Laud, Adv.
Ms. Rashika Narain, Adv.
Mr. Sahil Tagotra, AOR
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Shantanu Chaturvedi, Adv.
Mr. Sahil, Adv.
M/S. Khaitan & Co., AOR
Miss Geetanjali Mohan, AOR
UPON hearing the counsel, the Court made the following
O R D E R
C.A. NOS. 12632/207 & 5247/2019 AND SLP(C) NOS. 8717/2019, 12960/2019:
1. Adjournment letters dated 10th July, 2023, have been moved by learned counsel for the respondent in SLP(C) Nos. 8717/2019 & 12960/2020, respectively, on account of personal difficulty of the arguing counsel.
2. List these matters on a non-miscellaneous day in the last week of November, 2023.
SLP(C) NO. 16353/2022
1. Mr. Gourab Banerji, learned Senior Counsel appearing for the respondent states that the issue raised in the present matter was also raised in respect of the same assessee in SLP(C) Diary No. 21846/2022, though for a separate assessment year, which came to be dismissed on 25th November, 2022. Copy of the said order is handed over and taken on record.
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2. Learned counsel for the petitioner seeks time to obtain necessary instructions.
3. As requested, list on 21.07.2023.
(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH)
(* Additional physical appearance given in Court.) 3