Supreme Court - Daily Orders
Southern Motors vs State Of Karnataka . on 17 November, 2016
Bench: Dipak Misra, Amitava Roy
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ITEM NO.1(PH) COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) 28309-28325/2013
(Arising out of impugned final judgment and order dated 03/04/2013
in WA No. 5769/2012 03/04/2013 in WA No. 5770/2012 03/04/2013 in WA
No. 5771/2012 03/04/2013 in WA No. 5772/2012 03/04/2013 in WA No.
5773/2012 03/04/2013 in WA No. 5774/2012 03/04/2013 in WA No.
5775/2012 03/04/2013 in WA No. 5776/2012 03/04/2013 in WA No.
5777/2012 03/04/2013 in WA No. 5778/2012 03/04/2013 in WA No.
5779/2012 03/04/2013 in WA No. 5780/2012 03/04/2013 in WA No.
5781/2012 03/04/2013 in WA No. 5782/2012 03/04/2013 in WA No.
5783/2012 03/04/2013 in WA No. 5784/2012 03/04/2013 in WA No.
5785/2012 passed by the High Court Of Karnataka At Bangalore)
SOUTHERN MOTORS Petitioner(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
(With office report)
(For Final Disposal)
WITH
SLP(C) No. 27752-27758/2014
(With Interim Relief and Office Report)
Date : 17/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Dhruv Mehta,Sr.Adv.
Mr. Shanth Kumar V.Mahale,Adv.
Mr. G.K.V.Murthy,Adv.
Mr. Jamal,Adv.
Mr. Pathak,Adv.
Mr. Rajesh Mahale,Adv.
Mr. Tarun Gulati,Adv.
Mr. Sparsh Bhargava,Adv.
Signature Not Verified
Mr. Shashi Mathews,Adv.
Digitally signed by
MADHU BALA
Date: 2016.11.18
Mr. Kishore Kunal,Adv.
14:07:18 IST
Reason: Mr. Rony O.John,Adv.
Mr. Vinayak Mathur,Adv.
Ms. Rachna Yadav,Adv.
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For Respondent(s) Mr. K.N. Bhat,Sr.Adv.
Mr. V. N. Raghupathy,Adv.
Mr. Parikshit P.Angadi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Heard Mr. Dhruv Mehta, learned senior counsel and Mr. Tarun Gulati, learned counsel for the appellants and Mr. K.N. Bhat, learned senior counsel for the respondents-State.
Hearing concluded.
Judgment reserved.
Written notes/submissions, if any, be filed within seven days from today.
(Madhu Bala) (H.S. Parashar)
Court Master Court Master