Allahabad High Court
Seema Devi And 5 Others vs The Oriental Insurance Company Ltd. And ... on 9 May, 2022
Author: Ajai Tyagi
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 1633 of 2019 Appellant :- Seema Devi And 5 Others Respondent :- The Oriental Insurance Company Ltd. And 2 Others Counsel for Appellant :- Amit Kumar Sinha,Deepali Srivastava Sinha Counsel for Respondent :- Arvind Kumar Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
Sri Arvind Kumar, learned counsel for the respondent has sent illness slip.
List the matter on 13.05.2022, so as to ascertain whether the matter can be sent for Lok Adalat.
Order Date :- 9.5.2022 PS