Calcutta High Court
Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 5 December, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-16
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/137/2018
VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
VS
CARE UTILITY PRODUCTS (PRIVATE) LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date: 5th December, 2024.
APPEARANCE:
Mr. Aditya Garodia, Adv. Mr. Pintu Ghose, Adv. Ms. Sangeeta Kar, Adv.
...for the plaintiff Mr. Soumabho Ghose, Adv. Mr. Aayush Lakhotia,Adv.
...for the defendant The Court:- The matter is adjourned to 11 th December, 2024.
(SUGATO MAJUMDAR, J.) S. Mandi /T. Ojha