Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 7 in The Punjab Right to Service Act, 2011

7. In section 18, in sub-section (2), for the words "Punjab Legislative Assembly", the words "Parliament" shall be substituted.