Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 101 in The Assam Excise Rules, 2016 101. Minimum capacity of bottles to be used. - For the bottling of brandy, whisky, gin and rum manufactured in India or imported from abroad the licensee shall use only "quart" bottle containing 750 ml or any pint bottle containing 375 ml and Nips bottles containing 180 ml.
