Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jharkhand - Subsection Section 8(2) in Jharkhand Lift and Escalators Act, 2017 (2)The material and apparatus used shall confirm to the relevant specifications of the Bureau of Indian Standards where such specifications have already been laid down.
