Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 65 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

65.

"Honorarium" may be sanctioned by the competent authority to an employee where the work performed is of an occasional nature or intermittent in character and either so laborious or of such special merit as to justify a special reward conditions laid down in Rules 5.55 and 5.56 sanctioning "Honorarium".