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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(5)(i) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(i)Co-ordination of the working of the marketing committees and other affairs thereof including programmes undertaken by such marketing committees for the maintenance of markets, sub-markets, check posts and other sites in the market areas;