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[Cites 0, Cited by 0] [Section 2(29)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(29)(iv) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(iv)any company registered under section 8 of the Companies Act, 2013 (Central Act No .13 of 2013); or