Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(ii) in The Punjab Cinemas (Regulation) Rules, 1952 (ii)equal to 3/4 of the width of the screens subject to a minimum of 30 feet in case of the cinemas fitted with screens exceeding 30 feet in width.
