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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(9) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(9)If discrepancies which led to the suspension of the certificate of conformity are not removed during the period of deferment, the certificate of conformity shall stand expired after the date of its validity.