Section 3(2) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947
(2)It shall remain in force upto and inclusive of [31st day of March 2011] [These words, figures and letters were substituted for the words, figures and letters '31st day of March, 1991' by Gujarat 26 of 2001, section 2][*****] [The proviso to sub-section (2) was deleted by Bombay 58 of 1949, section 2 (2)]
