Supreme Court - Daily Orders
Energy Watchdog vs Union Of India on 5 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.23 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33869/2017
(Arising out of impugned final judgment and order dated 06-11-2017
in WP(C) No. 9269/2017 passed by the High Court of Delhi at New
Delhi)
ENERGY WATCHDOG Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(List the matter before a Bench of which one of us (R.K.
Agrawal, J) is not a member.)
Date : 05-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Prashant Bhushan, AOR
Ms. Neha Rathi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let a copy of this petition be given to the standing counsel for the Union of India.
List the matter after two weeks.
(USHA RANI BHARDWAJ) (MALA KUMARI SHARMA)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.07
13:58:21 IST
Reason: