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[Cites 0, Cited by 0] [Section 02(02)] [Section 02] [Entire Act]

State of Odisha - Subsection

Section 02(02)(iii) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(iii)Editing and coding of data, classification seriation and tabulation of data, graphic and diagrammatic representation of data, calculation of statistical derivatives, analysis and interpretation of data, writing of reports and presentation.