Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(4) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(4)Every member is entitled to call the attention of the Chairman on a point of order. The Chairman shall decide on all points of order and his decision thereon shall be final.