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Supreme Court - Daily Orders

Mukul Kumar Tyagi vs The State Of Uttar Pradesh on 20 November, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.8                           COURT NO.9               SECTION XI

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).12943/2019

     (Arising out of impugned final judgment and order dated 09-05-2019
     in SA No.585/2018 passed by the High Court Of Judicature At
     Allahabad)

     MUKUL KUMAR TYAGI                                              Petitioner(s)

                                                 VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                              Respondent(s)

     (IA No.82240/2019 - DELETING THE NAME OF PETITIONER/RESPONDENT
     IA No.82238/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 86593/2019 - EXEMPTION FROM FILING O.T., IA
     No.162206/2019 - EXEMPTION FROM FILING O.T., IA No.82239/2019 -
     EXEMPTION FROM FILING O.T., IA No.142689/2019 - EXEMPTION FROM
     FILING O.T., IA No. 140808/2019 - EXEMPTION FROM FILING O.T., IA
     No.100594/2019 - INTERVENTION/IMPLEADMENT, IA No.117451/2019 -
     INTERVENTION/IMPLEADMENT, IA No. 82241/2019 - PERMISSION TO FILE
     ADDITIONAL    DOCUMENTS/FACTS/ANNEXURES,   IA    No.162204/2019  -
     PERMISSION   TO   FILE  ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES, IA
     No.107809/2019 - VACATING STAY)

     WITH
     SLP(C) No. 13093/2019 (XI)

     SLP(C) No. 16318/2019 (XI)

     (IA No.140786/2019 - INTERVENTION/IMPLEADMENT
     IA No.120975/2019 - INTERVENTION/IMPLEADMENT
     IA No.117459/2019 - INTERVENTION/IMPLEADMENT
     IA No.109604/2019 - INTERVENTION/IMPLEADMENT
     IA    No.142602/2019    -    PERMISSION    TO                FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 20-11-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)
Signature Not Verified
                                   Mr.   P.S. Patwalia, Sr. Adv.
Digitally signed by
ARJUN BISHT
Date: 2019.11.20
                                   Ms.   Mahalakshmi Pavani, Sr. Adv.
17:18:05 IST
Reason:                            Mr.   Anjana Prakash, Sr. Adv.
                                   Mr.   Prashant Shukla, Adv.
                                   Mr.   Suyash Srivastava, Adv.

                                                  1
                     Mr.   Anurag Tripathi, Adv.
                     Mr.   Shiva Vijaya Kumar, Adv.
                     Mr.   Divyanshu, Adv.
                     Mr.   Satyajeet Kumar, AOR

For Respondent(s)
                     Mr. Ravindra Raizada, Sr. Adv.
                     Mr. Shashank Shekhar Singh, AOR

                     Mr. Parag Tripathi, Sr. Adv.
                     Mr. Aviral Saxena, AOR
                     Ms. Mishika Bajpai, Adv.

                     Mr.   Dushyant Dave, Sr. Adv.
                     Mr.   Niraj Kishan Kaul, Sr. Adv.
                     Mr.   Rajesh Pathak, Adv.
                     Mr.   Debashish Bharuka, Adv.
                     Mr.   Devvrat, Adv.
                     Mr.   Abhishek Chakraborty, Adv.
                     Mr.   Pramod Kumar, Adv.
                     Mr.   Binod Mishra, Adv.
                     Mr.   S. R. Setia, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Heard in part.

List tomorrow i.e. 21.11.2019 for further arguments.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2