Supreme Court - Daily Orders
Mukul Kumar Tyagi vs The State Of Uttar Pradesh on 20 November, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.8 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12943/2019
(Arising out of impugned final judgment and order dated 09-05-2019
in SA No.585/2018 passed by the High Court Of Judicature At
Allahabad)
MUKUL KUMAR TYAGI Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.82240/2019 - DELETING THE NAME OF PETITIONER/RESPONDENT
IA No.82238/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 86593/2019 - EXEMPTION FROM FILING O.T., IA
No.162206/2019 - EXEMPTION FROM FILING O.T., IA No.82239/2019 -
EXEMPTION FROM FILING O.T., IA No.142689/2019 - EXEMPTION FROM
FILING O.T., IA No. 140808/2019 - EXEMPTION FROM FILING O.T., IA
No.100594/2019 - INTERVENTION/IMPLEADMENT, IA No.117451/2019 -
INTERVENTION/IMPLEADMENT, IA No. 82241/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.162204/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA
No.107809/2019 - VACATING STAY)
WITH
SLP(C) No. 13093/2019 (XI)
SLP(C) No. 16318/2019 (XI)
(IA No.140786/2019 - INTERVENTION/IMPLEADMENT
IA No.120975/2019 - INTERVENTION/IMPLEADMENT
IA No.117459/2019 - INTERVENTION/IMPLEADMENT
IA No.109604/2019 - INTERVENTION/IMPLEADMENT
IA No.142602/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 20-11-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Signature Not Verified
Mr. P.S. Patwalia, Sr. Adv.
Digitally signed by
ARJUN BISHT
Date: 2019.11.20
Ms. Mahalakshmi Pavani, Sr. Adv.
17:18:05 IST
Reason: Mr. Anjana Prakash, Sr. Adv.
Mr. Prashant Shukla, Adv.
Mr. Suyash Srivastava, Adv.
1
Mr. Anurag Tripathi, Adv.
Mr. Shiva Vijaya Kumar, Adv.
Mr. Divyanshu, Adv.
Mr. Satyajeet Kumar, AOR
For Respondent(s)
Mr. Ravindra Raizada, Sr. Adv.
Mr. Shashank Shekhar Singh, AOR
Mr. Parag Tripathi, Sr. Adv.
Mr. Aviral Saxena, AOR
Ms. Mishika Bajpai, Adv.
Mr. Dushyant Dave, Sr. Adv.
Mr. Niraj Kishan Kaul, Sr. Adv.
Mr. Rajesh Pathak, Adv.
Mr. Debashish Bharuka, Adv.
Mr. Devvrat, Adv.
Mr. Abhishek Chakraborty, Adv.
Mr. Pramod Kumar, Adv.
Mr. Binod Mishra, Adv.
Mr. S. R. Setia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List tomorrow i.e. 21.11.2019 for further arguments.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2