Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 30 in The Orissa State Transport Appellate Tribunal Rules, 1993 30. Furnishing of return. - The Tribunal shall furnish a quarterly return in Form No. XVI to the State Government before expiry of the first fortnight of the following month.
