Meghalaya High Court
Cmj Foundation vs . State Of Meghalaya on 2 April, 2024
Serial No.07
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 177 of 2014 Date of Order: 02.04.2024
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CMJ Foundation Vs. State of Meghalaya
Coram:
Hon'ble Mr. Justice B. Bhattacharjee, Judge
Appearance:
For the Petitioner/Appellant(s) : None.
For the Respondent(s) : Mr. N. D. Chullai, AAG with
Mr. S. Sengupta, Addl. Sr. GA. Mr. H. Abraham, GA.
Ms. A. Pradhan, Adv.
Mr. P. Nongbri, Adv.
Mr. W.G.R. Mihsill, Adv.
Learned counsel appearing for the parties submit that the connected matter pending before the Apex Court is yet to be disposed of.
In view of the submission, list this matter after eight weeks.
Judge Meghalaya 02.04.2024 "Biswarup PS"