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Meghalaya High Court

Cmj Foundation vs . State Of Meghalaya on 2 April, 2024

Serial No.07
Regular List
                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG

WP(C) No. 177 of 2014               Date of Order: 02.04.2024
____________________________________________________________
CMJ Foundation            Vs.      State of Meghalaya
Coram:
      Hon'ble Mr. Justice B. Bhattacharjee, Judge


Appearance:
For the Petitioner/Appellant(s) : None.
For the Respondent(s)           : Mr. N. D. Chullai, AAG with

Mr. S. Sengupta, Addl. Sr. GA. Mr. H. Abraham, GA.

Ms. A. Pradhan, Adv.

Mr. P. Nongbri, Adv.

Mr. W.G.R. Mihsill, Adv.

Learned counsel appearing for the parties submit that the connected matter pending before the Apex Court is yet to be disposed of.

In view of the submission, list this matter after eight weeks.

Judge Meghalaya 02.04.2024 "Biswarup PS"