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State of Goa - Section

Section 49 in The Goa Panchayat Raj Act, 1994

49. Appointment of Sarpanch during vacancy in the office.

- During a vacancy in the office of the Sarpanch of the Panchayat, the Deputy Sarpanch and when there is no Deputy Sarpanch an officer appointed by the Director shall exercise the powers and perform the duties of the Sarpanch until a Sarpanch is duly elected.