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[Cites 0, Cited by 8] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(1) in Government of India Act, 1935

(1)So much of the estimates of expenditures relates to expenditure charged upon the revenues of a Province shall not be submitted to the vote of the Legislative Assembly, but nothing in this subsection shall be construed as preventing the discussion in the Legislature of those estimates, other than estimates relating to expenditure referred to in paragraph (a) of subsection (3) of the last preceding section.