Section 11(1)(a) in The U.P. (Regulation Of Building Operations) Directions, 1960

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(a) in The U.P. (Regulation Of Building Operations) Directions, 1960

(a)for the adjustment or alteration of the boundaries of the land and any other land adjacent or near thereto and for effective exchanges of land in connection therewith, and

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State of Uttar Pradesh - Subsection

Section 11(1)(a) in The U.P. (Regulation Of Building Operations) Directions, 1960