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Supreme Court - Daily Orders

Steel Authority Of India Ltd. vs Addl. Cit, Range 9, New Delhi on 7 August, 2015

Bench: Anil R. Dave, Kurian Joseph

  ITEM NO.34                                COURT NO.3                SECTION IIIA

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                    No(s).   21347/2015

  (Arising out of impugned final judgment and order dated 21/04/2015
  in ITA No. 261/2015 passed by the High Court Of Delhi At New
  Delhi)

  STEEL AUTHORITY OF INDIA LTD.                                        Petitioner(s)

                                                   VERSUS

  ADDL. CIT, RANGE 9, NEW DELHI                                        Respondent(s)

  (with interim relief and office report)

  Date : 07/08/2015 This petition was called on for hearing today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE KURIAN JOSEPH

  For Petitioner(s)                   Mr.   K. V. Kaushik, Adv.
                                      Mr.   Rahul Kaushik, Adv.
                                      Ms.   Bhuvneshwari P. Kaushik, Adv.
                                      Mr.   S. S. Satyan, Adv.

  For Respondent(s)

                          UPON hearing counsel the Court made the following
                                          O R D E R

Issue notice through Speed Post.

Tag with SLP (C) 31121 of 2012.

(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.08.08 11:46:25 IST Reason: