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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in The Rajasthan Boiler Attendants' Rules, 1954

(1)A Board of Examiners shall be constituted for Rajasthan consisting of the Chief Inspector, an Inspector nominated by the Chief Inspector and not less than two other members having theoretical and practical knowledge of prime movers and modem boiler practice to be appointed by the State Government from time to time.