Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Himachal Pradesh - Subsection Section 15(2) in The Himachal Pradesh Village Common Lands Vesting And Utilisation Act, 1974 (2)Save as provided in section 4 the repeal of the said Act shall not affect anything done or any action taken thereunder.
