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[Cites 0, Cited by 0] [Section 70(4)] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(4)(iii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(iii)the height is not more than 7.0 (seven) metres; and at least 20 percent of land issued for plantation;-