Allahabad High Court
Daleep Singh And Others vs State Of U.P. And Another on 6 February, 2020
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- APPLICATION U/S 482 No. - 13632 of 2006 Applicant :- Daleep Singh And Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Rajesh Yadav Counsel for Opposite Party :- Govt. Advocate,Ravindra Nath Dubey,V.P.Mishra Hon'ble Sudhir Agarwal,J.
1. Called in revise. None appeared to press this application.
2. This is an application filed under Section 482 Cr.P.C. It is an old matter pending since 2006.
3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.
4. Dismissed accordingly.
Order Date :- 6.2.2020 AK