Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 40 in The Dentists Act, 1948 40. Entry of additional qualifications.— A registered dentist shall on payment of the prescribed fee be entitled to have entered in the register any further recognised dental qualification which he may obtain.
